Allahabad High Court
Arun Kumar Chaturvedi And Ors. vs State Of U.P. on 22 December, 2017
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- BAIL No. - 8396 of 2017 Applicant :- Arun Kumar Chaturvedi And Ors. Opposite Party :- State Of U.P. Counsel for Applicant :- Ayodhya Prasad Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Rajnish Kumar,J.
Learned A.G.A. prays for and is granted three weeks' further time to file supplementary affidavit in terms of order dated 08.11.2017.
List immediately thereafter.
Order Date :- 22.12.2017 psd