Allahabad High Court
Hardass vs Ganpat & Another on 21 December, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1178 of 2017 Appellant :- Hardass Respondent :- Ganpat & Another Counsel for Appellant :- Shashwat Kishore Chaturve Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List after two weeks.
Order Date :- 21.12.2017 Gss