Allahabad High Court
Khatoon Begum vs State Of U.P Thru Secy Food Lko & Ors on 18 December, 2017
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- MISC. SINGLE No. - 26114 of 2016 Petitioner :- Khatoon Begum Respondent :- State Of U.P Thru Secy Food Lko & Ors Counsel for Petitioner :- Satish Kumar Sharma,Manjusa Counsel for Respondent :- C.S.C Hon'ble Rajnish Kumar,J.
Learned Standing Counsel prays for and is granted four weeks and no more time to file counter affidavit.
List thereafter.
Order Date :- 18.12.2017 psd