Khamir @ Abdul Savir @ Khabir vs State Of U.P. Thru ...

Citation : 2017 Latest Caselaw 8081 ALL
Judgement Date : 18 December, 2017

Allahabad High Court
Khamir @ Abdul Savir @ Khabir vs State Of U.P. Thru ... on 18 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 720 of 2017
 

 
Petitioner :- Khamir @ Abdul Savir @ Khabir
 
Respondent :- State Of U.P. Thru Prin.Secy.Revenue Civil Sectt.Lko. & Ors.
 
Counsel for Petitioner :- Bhagwati Prasad Nigam
 
Counsel for Respondent :- C.S.C.,Yogendra Nath Yadav
 

 
Hon'ble Rajnish Kumar,J.

Sri J. R. Bharti, Advocate, submits that Sri Bhagwati Prasad, learned counsel for petitioner is out of station and prays for adjournment of the case.

Case is adjourned.

List in the month of January, 2018.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 18.12.2017 psd