Allahabad High Court
Bans Raj vs Hon'Ble High Court Of Judicature ... on 12 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SERVICE BENCH No. - 11577 of 2016 Petitioner :- Bans Raj Respondent :- Hon'Ble High Court Of Judicature At Allahabad Thru R.G.& Ors Counsel for Petitioner :- Rajesh Bahadur Singh Rath,Ankit Singh Counsel for Respondent :- C.S.C.,U.N. Misra Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajnish Kumar,J.
On the request of Sri R.B.S. Rathaur, learned counsel for petitioner, list in the month of January, 2018.
Order Date :- 12.12.2017 psd