Allahabad High Court
Smt. Vidyawati vs State Of Up on 11 December, 2017
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- BAIL No. - 6213 of 2017 Applicant :- Smt. Vidyawati Opposite Party :- State Of Up Counsel for Applicant :- Shailendra Singh,Vishnu Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate,Vijay Kumar Yadav Hon'ble Rajnish Kumar,J.
Learned counsel for applicant prays for a week's time to file rejoinder affidavit to the counter affidavit filed by the complainant.
Time, as prayed, is granted.
List thereafter.
Order Date :- 11.12.2017 psd