Allahabad High Court
Naresh Chand Verma & Another vs Gaurav Maheshwari Advocate on 7 December, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL DEFECTIVE No. - 483 of 2017 Appellant :- Naresh Chand Verma & Another Respondent :- Gaurav Maheshwari Advocate Counsel for Appellant :- Chandrajeet Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellants and perused the record.
Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.
Steps be taken within ten days.
List after service of notice upon the respondent.
Order Date :- 7.12.2017 Gss