Allahabad High Court
Shri Ram (Since Deceased) & Others vs Om Prakash & Another on 6 December, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 824 of 2010 Appellant :- Shri Ram (Since Deceased) & Others Respondent :- Om Prakash & Another Counsel for Appellant :- Hari Shanker Mishra,Girija Shankar Srivastava,Neerad Srivastava Counsel for Respondent :- Anand Upadhyay,Ashish Jaiswal,Pradeep Kumar Mishra Hon'ble Bachchoo Lal,J.
The correct particulars of connected application has not been shown in the cause list.
List after two weeks showing the correct particulars of connected application in the cause list.
Order Date :- 6.12.2017 Gss