Allahabad High Court
Kulveer Singh & 9 Ors. vs State Of U.P.& 8 Ors. on 6 December, 2017
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 46003 of 2013 Petitioner :- Kulveer Singh & 9 Ors. Respondent :- State Of U.P.& 8 Ors. Counsel for Petitioner :- Radha Kant Ojha,Ratnakar Upadhyay Counsel for Respondent :- C.S.C. Hon'ble Surya Prakash Kesarwani,J.
Allowed.
For orders, see my order of date passed in Writ-A No.6333 of 2013 ( Ravindra Babu Shriwas and Others. v. State Of U.P. Thru Secy & Others).
Order Date :- 6.12.2017 Ak/