Allahabad High Court
Vikram Pandey And Another vs Rajendra Pandey on 5 December, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 342 of 2013 Appellant :- Vikram Pandey And Another Respondent :- Rajendra Pandey Counsel for Appellant :- Manish Kumar Nigam,Sanjai Kumar Pandey Counsel for Respondent :- Aalok Kumar Srivastava,T.S. Shukla Hon'ble Bachchoo Lal,J.
Case called out. None is present for the respondent even in revised list.
Learned counsel for the appellants is present.
List after ten days.
Order Date :- 5.12.2017 Gss