Ashwani Singh @ Monu Singh vs State Of U.P.

Citation : 2017 Latest Caselaw 7610 ALL
Judgement Date : 4 December, 2017

Allahabad High Court
Ashwani Singh @ Monu Singh vs State Of U.P. on 4 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3026 of 2016
 

 
Applicant :- Ashwani Singh @ Monu Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ajay Srivastava,  learned counsel for the applicant.

List  after two weeks.

Order Date :- 4.12.2017 Gss