Allahabad High Court
Ashwani Singh @ Monu Singh vs State Of U.P. on 4 December, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3026 of 2016 Applicant :- Ashwani Singh @ Monu Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Ajay Srivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Ajay Srivastava, learned counsel for the applicant.
List after two weeks.
Order Date :- 4.12.2017 Gss