Allahabad High Court
Ramesh vs Sri Rayees Ahmad And 6 Others on 1 December, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1320 of 2016 Appellant :- Ramesh Respondent :- Sri Rayees Ahmad And 6 Others Counsel for Appellant :- Ashwini Kumar Srivastava,Pramod Kumar Srivastava Counsel for Respondent :- Rakesh Kumar Gupta Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, list after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 1.12.2017 Gss