Allahabad High Court
Chandrika Prasad ... vs Smt. Meena Tripathi on 1 December, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1150 of 2016 Appellant :- Chandrika Prasad Srivastava(Dead) And 9 Others Respondent :- Smt. Meena Tripathi Counsel for Appellant :- Ajay Kumar Singh,Ashish Kumar Singh Counsel for Respondent :- Triloki Nath,A.K. Upadhyay Hon'ble Bachchoo Lal,J.
Sri A.K. Upadhyay, learned counsel for the respondent has sent illness slip.
Learned counsel for the appellants is present. He points out that on previous date also an illness slip was sent by learned counsel for the respondents.
The case is passed over for the day.
List after two weeks.
Order Date :- 1.12.2017 Gss