Allahabad High Court
Khushi Ram vs State Of ... on 31 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL DEFECTIVE No. - 107 of 2015 Appellant :- Khushi Ram Respondent :- State Of U.P.Throu.Prin.Secy.Home Deptt.Lko.And Ors. Counsel for Appellant :- Moti Chand Yadav Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Moti Chand Yadav, learned counsel for appellant has sought adjournment on the ground of his illness.
2. Passed over for the day.
Order Date :- 31.8.2017 Pachhere/-