Allahabad High Court
Arfan Ahmad vs State Of U.P. & Another on 24 August, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 23589 of 2017 Applicant :- Arfan Ahmad Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Anant Ram Dube,Shobhit Dubey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant states that in this case, the summoning order against the applicant has been passed. He prays for and is grated ten days time to file certified copy of summoning order by way of a supplementary affidavit.
Put up on 20.9.2017 as fresh.
Order Date :- 24.8.2017 Gss