Allahabad High Court
Gulab Singh vs State Of U.P. & Another on 23 August, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 2414 of 2017 Revisionist :- Gulab Singh Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- Amit Srivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.
Learned A.G.A. has accepted notice on behalf of State.
Issue notice to the opp. party no. 2 returnable at an early date.
List on 23.10.2017.
Order Date :- 23.8.2017 Gss