Allahabad High Court
State Of U.P. Thru. ... vs Udai Pratap Singh & Anr. on 23 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL DEFECTIVE No. - 269 of 2015 Appellant :- State Of U.P. Thru. Prin.Secy.,Basic Education & 3 Others Respondent :- Udai Pratap Singh & Anr. Counsel for Appellant :- Standing Counsel Counsel for Respondent :- Pankaj Gupta Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned Standing counsel.
2. List in the next cause list.
Order Date :- 23.8.2017 Pachhere/-