Allahabad High Court
Rajeev Kumar vs State Of U.P. And Another on 22 August, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 14561 of 2017 Applicant :- Rajeev Kumar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Sheikh Moazzam Inam Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicant even in revised list.
List in the next cause list.
Order Date :- 22.8.2017 Gss