Rajeev Kumar vs State Of U.P. And Another

Citation : 2017 Latest Caselaw 3506 ALL
Judgement Date : 22 August, 2017

Allahabad High Court
Rajeev Kumar vs State Of U.P. And Another on 22 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 14561 of 2017
 

 
Applicant :- Rajeev Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sheikh Moazzam Inam
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicant  even in revised list.

List  in the next cause list.

Order Date :- 22.8.2017 Gss