Allahabad High Court
Anand Prakash Lodhi & Others vs State Of U.P. & Another on 18 August, 2017
Bench: Ifaqat Ali Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1780 of 2006 Applicant :- Anand Prakash Lodhi & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Shyam Sunder Mishra Counsel for Opposite Party :- Govt. Advocate,I.M.Khan Hon'ble Ifaqat Ali Khan,J.
The case is passed over on the illness slip of Sri Sheshadri Trivedi, learned counsel for the applicants.
List after three weeks.
Order Date :- 18.8.2017 Swati