Anand Prakash Lodhi & Others vs State Of U.P. & Another

Citation : 2017 Latest Caselaw 3345 ALL
Judgement Date : 18 August, 2017

Allahabad High Court
Anand Prakash Lodhi & Others vs State Of U.P. & Another on 18 August, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1780 of 2006
 

 
Applicant :- Anand Prakash Lodhi & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Shyam Sunder Mishra
 
Counsel for Opposite Party :- Govt. Advocate,I.M.Khan
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri Sheshadri Trivedi, learned counsel for the applicants.

List after three weeks.

Order Date :- 18.8.2017 Swati