Sudhir Kumar Shukla vs State Of U.P. & Another

Citation : 2017 Latest Caselaw 3303 ALL
Judgement Date : 17 August, 2017

Allahabad High Court
Sudhir Kumar Shukla vs State Of U.P. & Another on 17 August, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1291 of 2006
 

 
Applicant :- Sudhir Kumar Shukla
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rajiv Lochan Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised. None is present.

List after four weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.8.2017 Swati