Allahabad High Court
Sudhir Kumar Shukla vs State Of U.P. & Another on 17 August, 2017
Bench: Ifaqat Ali Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1291 of 2006 Applicant :- Sudhir Kumar Shukla Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Rajiv Lochan Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Ifaqat Ali Khan,J.
List revised. None is present.
List after four weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 17.8.2017 Swati