Allahabad High Court
Mohammad Nazir & 3 Others vs State Of U.P. & Another on 16 August, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 25021 of 2017 Applicant :- Mohammad Nazir & 3 Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Dharm Vir Singh Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Put up on 6.9.2017 as fresh.
Order Date :- 16.8.2017 Gss