Mohammad Nazir & 3 Others vs State Of U.P. & Another

Citation : 2017 Latest Caselaw 3247 ALL
Judgement Date : 16 August, 2017

Allahabad High Court
Mohammad Nazir & 3 Others vs State Of U.P. & Another on 16 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 25021 of 2017
 

 
Applicant :- Mohammad Nazir & 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dharm Vir Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Put up on 6.9.2017 as fresh.

Order Date :- 16.8.2017 Gss