Allahabad High Court
Monu @ Sahil (Second Bail) vs The State Of U.P. on 16 August, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 110 of 2015 Applicant :- Monu @ Sahil (Second Bail) Opposite Party :- The State Of U.P. Counsel for Applicant :- Syed Raza Mehdi,Akansha Yadav,Arun Sinha,Chandra Kala Pandey,Prem Prakash Counsel for Opposite Party :- Govt.Advocate Hon'ble Mrs. Rekha Dikshit,J.
List after two weeks.
This listing application is disposed of.
Order Date :- 16.8.2017 IA