Allahabad High Court
Kajim Ali vs State Of U.P. And Another on 10 August, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 23538 of 2017 Applicant :- Kajim Ali Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Alok Kumar Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, put up on 4.9.2017 as fresh.
Order Date :- 10.8.2017 Gss