Allahabad High Court
Yogesh Soni vs State Of U.P. & Another on 10 August, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 21554 of 2017 Applicant :- Yogesh Soni Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Hitesh Pachori Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted one week's time to file certain documents with regard to income of the applicant by way of a supplementary affidavit.
Put up on 4.9.2017 as fresh.
Order Date :- 10.8.2017 Gss