Allahabad High Court
Sunny ( Second Bail ) vs State Of Up on 4 August, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 4074 of 2016 Applicant :- Sunny ( Second Bail ) Opposite Party :- State Of Up Counsel for Applicant :- Satyendra Kumar Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
The listing application is disposed of.
List after two weeks.
Order Date :- 4.8.2017 IA