Allahabad High Court
State Of U.P. vs Nand Kishore & Ors. on 3 August, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 1178 of 2011 Appellant :- State Of U.P. Respondent :- Nand Kishore & Ors. Counsel for Appellant :- Govt. Advocate Counsel for Respondent :- Alok Kumar Singh,Sanjay Singh Chauhan Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list. Sri S.S.Chauhan, learned counsel for the respondents alongwith Ms.Smiti Sahai, Learned A.G.A. is present.
As prayed by the learned counsel for the respondents list after three weeks.
Order Date :- 3.8.2017 IA