Allahabad High Court
Uday Pratap Yadav vs State Of U.P. And 2 Others on 2 August, 2017
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 32942 of 2017 Petitioner :- Uday Pratap Yadav Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Thakur Prasad Dubey,Brijes Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
Supplementary Affidavit filed today is taken on record.
On the request made by the learned counsel for the petitioner, the matter is adjourned today.
Include in the list of fresh cases of 11 August 2017.
Order Date :- 2.8.2017 Arun K. Singh