Allahabad High Court
Devta Din vs State Of U.P.Through Director Of ... on 1 August, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 6622 of 2000 Petitioner :- Devta Din Respondent :- State Of U.P.Through Director Of Education And 3 Ors Counsel for Petitioner :- S.C.Jaiswal,P.S. Bajpai,Umesh Chandra Chatuvedi Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, the case is passed over for today.
List in next cause list.
Order Date :- 1.8.2017 psd (Vivek Chaudhary,J.)