Allahabad High Court
Narbhan Singh vs State Of U.P. & Another on 1 August, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 20122 of 2017 Applicant :- Narbhan Singh Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Ashutosh Upadhyay Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the applicant, learned A.G.A. and perused the record.
Learned A.G.A. has accepted notice on behalf of State.
Issue notice to the opp. party nos. 2 to 4 returnable at an early date.
List after service of notice upon the opp. party nos. 2 to 4.
Order Date :- 1.8.2017 Gss