Allahabad High Court
Babloo Chaudhary vs State Of U.P. And 5 Ors. on 7 September, 2016
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - A No. - 39516 of 2016 Petitioner :- Babloo Chaudhary Respondent :- State Of U.P. And 5 Ors. Counsel for Petitioner :- Mirza Ali Zulfaqar Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel representing all the respondents may file counter affidavit within one month.
List thereafter before appropriate Bench.
Order Date :- 7.9.2016/VKG