Allahabad High Court
Shishupal vs State Of U.P. And Another on 24 October, 2016
Bench: Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Criminal Misc. Correction Application No. 320814 of 2016. In Re: Case :- CRIMINAL REVISION No. - 3000 of 2016 Revisionist :- Shishupal Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Rajendra Babu Gaur Counsel for Opposite Party :- G.A. Hon'ble Pramod Kumar Srivastava, J.
Correction application is allowed.
In paragraph nos. 1, 6 & 10 of order dated 28.09.2016, Section "323" be deleted and substituted by Section "506.
In ninth line of first paragraph "300" be deleted and substituted by "1000"
In eleventh line of first paragraph of this order "2000" be deleted and substituted by "1000".
Order Date :- 24.10.2016.
Vinod.