Allahabad High Court
Pravesh Mishra vs State Of U.P. on 19 October, 2016
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35135 of 2016 Applicant :- Pravesh Mishra Opposite Party :- State Of U.P. Counsel for Applicant :- Bipin Kumar Tripathi Counsel for Opposite Party :- G.A. Hon'ble Ashwani Kumar Mishra, J.
Let a counter affidavit be filed in the matter by learned A.G.A for the State, as well as by Sri Raghvendra Prakash, Advocate, appearing for the complainant within three weeks. Rejoinder affidavit may be filed within a week thereafter.
List on 21st November, 2016, before the appropriate Bench Order Date :- 19.10.2016.
Vinod.