Allahabad High Court
State Of U.P. Thru' Divisional ... vs Natthu (Deceased) on 19 October, 2016
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - B No. - 35831 of 2006 Petitioner :- State Of U.P. Thru' Divisional Director, S.F.D. Respondent :- Natthu (Deceased) Counsel for Petitioner :- Vijendra Singh Counsel for Respondent :- B.B.Jauhari,S.C.,S.C.Verma,S.K.Singh Hon'ble Anjani Kumar Mishra,J.
Partly allowed.
For orders, see order of date passed in writ petition no. 788 of 2006.
Order Date :- 19.10.2016 Mayank