Allahabad High Court
Dinesh Chandra Gupta vs M.D.,U.P. Sugar And Cane Develp. ... on 4 October, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- WRIT - A No. - 48330 of 2016 Petitioner :- Dinesh Chandra Gupta Respondent :- M.D.,U.P. Sugar And Cane Develp. Ltd. And 3 Ors. Counsel for Petitioner :- Shyam Narain,Shalini Srivastava,Sudhanshu Narain Counsel for Respondent :- C.S.C.,Rajendra Kumar Srivastava Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel appears for respondent nos. 3 and 4 while Sri Rajendra Kumar Srivastava appears for respondent nos. 1 and 2.
As prayed by them, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed with a week thereafter.
List this case on 08.12.2016.
Order Date :- 4.10.2016 AU