Allahabad High Court
Maganveer Singh And 2 Ors. vs State Of U.P. And 3 Ors. on 4 October, 2016
Bench: Tarun Agarwala, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - C No. - 22906 of 2016 Petitioner :- Maganveer Singh And 2 Ors. Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Shiv Kant Mishra Counsel for Respondent :- C.S.C.,Anjali Upadhya,Ramendra Pratap Singh Hon'ble Tarun Agarwala,J.
Hon'ble Vipin Sinha,J.
The writ petition is dismissed.
For orders, see order of date passed in Writ - C No.22910 of 2016.
Order Date :- 4.10.2016 Bhaskar (Vipin Sinha, J.) (Tarun Agarwala, J.)