Maganveer Singh And 2 Ors. vs State Of U.P. And 3 Ors.

Citation : 2016 Latest Caselaw 6422 ALL
Judgement Date : 4 October, 2016

Allahabad High Court
Maganveer Singh And 2 Ors. vs State Of U.P. And 3 Ors. on 4 October, 2016
Bench: Tarun Agarwala, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 22906 of 2016
 

 
Petitioner :- Maganveer Singh And 2 Ors.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Shiv Kant Mishra
 
Counsel for Respondent :- C.S.C.,Anjali Upadhya,Ramendra Pratap Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vipin Sinha,J.

The writ petition is dismissed.

For orders, see order of date passed in Writ - C No.22910 of 2016.

Order Date :- 4.10.2016 Bhaskar (Vipin Sinha, J.)        (Tarun Agarwala, J.)