Allahabad High Court
Gyan Singh vs State Of U.P. And 5 Others on 3 October, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- WRIT - A No. - 15630 of 2016 Petitioner :- Gyan Singh Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Lavlesh Kumar Counsel for Respondent :- C.S.C.,Devendra Kumar Hon'ble Pradeep Kumar Singh Baghel,J.
On the request of the learned counsel for the petitioner, matter is passed over.
Order Date :- 3.10.2016 AU