Nawab S. Kazim Ali Khan vs State Of U.P. And Another

Citation : 2016 Latest Caselaw 7275 ALL
Judgement Date : 28 November, 2016

Allahabad High Court
Nawab S. Kazim Ali Khan vs State Of U.P. And Another on 28 November, 2016
Bench: Mukhtar Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- APPLICATION U/S 482 No. - 30917 of 2016
 

 
Applicant :- Nawab S. Kazim Ali Khan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Syed Fahim Ahmed
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mukhtar Ahmad,J.

List on 6.12.2016 as an unlisted case.

Order Date :- 28.11.2016 Ashish Nayan