Allahabad High Court
Nawab S. Kazim Ali Khan vs State Of U.P. And Another on 28 November, 2016
Bench: Mukhtar Ahmad
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 24 Case :- APPLICATION U/S 482 No. - 30917 of 2016 Applicant :- Nawab S. Kazim Ali Khan Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Syed Fahim Ahmed Counsel for Opposite Party :- G.A. Hon'ble Mukhtar Ahmad,J.
List on 6.12.2016 as an unlisted case.
Order Date :- 28.11.2016 Ashish Nayan