Shekhar Singh vs State Of U.P. And 4 Others

Citation : 2016 Latest Caselaw 7271 ALL
Judgement Date : 28 November, 2016

Allahabad High Court
Shekhar Singh vs State Of U.P. And 4 Others on 28 November, 2016
Bench: Mukhtar Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- APPLICATION U/S 482 No. - 31584 of 2016
 

 
Applicant :- Shekhar Singh
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- Sanjay Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mukhtar Ahmad,J.

List on 6.12.2016 as an unlisted case.

Order Date :- 28.11.2016 Ashish Nayan