Allahabad High Court
Jan Kalayan Evam Vikash Samiti And ... vs State Of U.P. And Others on 25 November, 2016
Bench: Arun Tandon, Sangeeta Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Civil Misc. Restoration Application No. 60115 of 2010 In Re: Case :- WRIT - C No. - 12360 of 2003 Petitioner :- Jan Kalayan Evam Vikash Samiti And Others Respondent :- State Of U.P. And Others Counsel for Petitioner :- Raghavendra Dwivedi Counsel for Respondent :- C.S.C. Hon'ble Arun Tandon, J.
Hon'ble Mrs. Sangeeta Chandra, J.
Nobody is present to press this restoration application on behalf of the writ applicants/petitioners even in the revised reading of the cause list.
The application is rejected for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 25.11.2016.
Vinod.