Allahabad High Court
Madan Lal Singhal And 5 Others vs State Of U.P. And 2 Others on 24 November, 2016
Bench: Ramesh Sinha, Rekha Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CRIMINAL MISC. WRIT PETITION No. - 14564 of 2016 Petitioner :- Madan Lal Singhal And 5 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Santosh Singh Counsel for Respondent :- G.A.,Santosh Kumar Dubey Hon'ble Ramesh Sinha,J.
Hon'ble Mrs. Rekha Dixit,J.
Learned counsel for the petitioners states that next date is fixed on 21.12.2016 before the Mediation Centre.
List this matter immediately thereafter along with the report of the mediation centre.
Till then next date of listing, interim order, if any, shall continue.
( Mrs. Reksh Dixit,J) (Ramesh Sinha,J) Order Date :- 24.11.2016 G.S