Allahabad High Court
Sana Ulla Alias Assu & 6 Others vs State Of U.P. & 2 Others on 24 November, 2016
Bench: Ramesh Sinha, Rekha Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CRIMINAL MISC. WRIT PETITION No. - 13859 of 2016 Petitioner :- Sana Ulla Alias Assu & 6 Others Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Mashaluddin Shah Counsel for Respondent :- G.A.,Raj Kumar Tiwari Hon'ble Ramesh Sinha,J.
Hon'ble Mrs. Rekha Dixit,J.
Learned counsel for the petitioners states that on 2.12.2016 is date fixed before the Mediation Centre.
List immediately thereafter along with the report of the Mediation Centre.
Till the next date of listing, interim order, if any, shall continue.
(Mrs. Rekha Dixit,J) ( Ramesh Sinha,) Order Date :- 24.11.2016 G.S