Allahabad High Court
Sanjeev Kumar vs State Of U.P. And 4 Others on 17 May, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 19348 of 2016 Petitioner :- Sanjeev Kumar Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Ajai Kumar Srivastava Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list.
Order Date :- 17.5.2016 AU