Allahabad High Court
Surendra Kumar Sharma vs State Of U.P. And Another on 17 May, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 22427 of 2016 Petitioner :- Surendra Kumar Sharma Respondent :- State Of U.P. And Another Counsel for Petitioner :- Praveen Kumar Tripathi Counsel for Respondent :- C.S.C.,Manish Goyal Hon'ble Pradeep Kumar Singh Baghel,J.
Sri Ashish Mishra has put in appearance on behalf of respondent no.2. He may file counter affidavit within two months. Rejoinder affidavit, if any, may be filed within a week thereafter.
List after expiry of the aforesaid period showing the name of Sri Praval Tripathi as counsel for the petitioner.
Order Date :- 17.5.2016 AU