Allahabad High Court
Rishi Pal vs State Of U.P. on 16 May, 2016
Bench: Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10732 of 2016 Applicant :- Rishi Pal Opposite Party :- State Of U.P. Counsel for Applicant :- Gaurav Kakkar Counsel for Opposite Party :- G.A. Hon'ble Pramod Kumar Srivastava,J.
Put up this case on 19th May, 2016 as unlisted.
Order Date :- 16.5.2016 Sanjeev