Chhotay Lal vs State Of U.P.

Citation : 2016 Latest Caselaw 2467 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Chhotay Lal vs State Of U.P. on 11 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 4576 of 2010
 

 
Appellant :- Chhotay Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- N.I. Jafri
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

List after summer vacation.  

Order Date :- 11.5.2016 G.S