Allahabad High Court
Chhotay Lal vs State Of U.P. on 11 May, 2016
Bench: Pratyush Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 4576 of 2010 Appellant :- Chhotay Lal Respondent :- State Of U.P. Counsel for Appellant :- N.I. Jafri Counsel for Respondent :- Govt. Advocate Hon'ble Pratyush Kumar,J.
List after summer vacation.
Order Date :- 11.5.2016 G.S