Allahabad High Court
Shuaib Masood vs State Of U.P. And 2 Others on 6 May, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 17390 of 2016 Petitioner :- Shuaib Masood Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Atiqur Rahman Siddiqui Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
As prayed by the learned counsel for the petitioner, the matter is adjourned for the day.
List this case in the week commencing 18.07.2016.
It is stated that similar issue is engaging the attention of this Court at Lucknow Bench in the case of Shram Kanoon Salahkar Assocation vs. State of U.P. and others (Misc. Bench No.8217 of 2016.
Order Date :- 6.5.2016 AU