Allahabad High Court
Akhilesh Singh @ Chhote Lalla & 3 ... vs State Of U.P. on 2 May, 2016
Bench: Pratyush Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 1287 of 2016 Appellant :- Akhilesh Singh @ Chhote Lalla & 3 Others Respondent :- State Of U.P. Counsel for Appellant :- Om Narayan Pandey Counsel for Respondent :- G.A. Hon'ble Pratyush Kumar,J.
List in the next cause list.
Order Date :- 2.5.2016 G.S