Allahabad High Court
M/S Super Brickfield vs State Of U.P. And 3 Ors. on 18 March, 2016
Bench: Tarun Agarwala, Vinod Kumar Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT TAX No. - 272 of 2016 Petitioner :- M/S Super Brickfield Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Neeraj Kumar,Ashish Kumar Counsel for Respondent :- C.S.C. Hon'ble Tarun Agarwala,J.
Hon'ble Vinod Kumar Misra,J.
Connect with Writ Tax No.810 of 2015.
Learned Standing Counsel may file a counter affidavit within three weeks.
List thereafter.
Order Date :- 18.3.2016 IB (Vinod Kumar Misra,J) (Tarun Agarwala,J)