Allahabad High Court
Sumit Anand Vaishya @ Annu ( Second ... vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10261 of 2015 Applicant :- Sumit Anand Vaishya @ Annu ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Atul Verma Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 8.3.2016 Jitendra