Allahabad High Court
Anil vs The State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 716 of 2016 Applicant :- Anil Opposite Party :- The State Of U.P. Counsel for Applicant :- Bhagwati Prasad Nigam Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further two weeks' time to file counter affidavit.
List thereafter.
Order Date :- 8.3.2016 A.