Anil vs The State Of U.P.

Citation : 2016 Latest Caselaw 70 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Anil vs The State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 716 of 2016
 

 
Applicant :- Anil
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Bhagwati Prasad Nigam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 8.3.2016 A.